Rajasthan High Court - Jaipur
Nilesh Kumar Sharma S/O Shri Chail ... vs Rajasthan Rajya Vidhyut Prasaran Nigam ... on 24 October, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17411/2019
Nilesh Kumar Sharma S/o Shri Chail Bihari Sharma
----Petitioner
Versus
Rajasthan Rajya Vidhyut Prasaran Nigam Limited
----Respondent
For Petitioner(s) : Mr. Rakesh Kumar Saini
For Respondent(s) : Mr. Umang Gupta
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
24/10/2019
Mr. Umang Gupta, Adv. appears on behalf of RRVPNL
and submits that he has been instructed to accept notice. He
wants time to make submission on stay application.
Issue notice.
List this case on 30.10.2019 after showing name of
Mr.Umang Gupta in the cause list as counsel for respondent.
(SANJEEV PRAKASH SHARMA),J Sunita Kanwar /76 (Downloaded on 07/06/2021 at 12:52:49 AM) Powered by TCPDF (www.tcpdf.org)