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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xxxiv) in The Indian Stamp (Orissa Amendment) Act, 2001

(xxxiv)in Articles 55 and 57, for the words "Twenty-one rupees" appearing in Column (2) against Clause (b), the words "One hundred rupees" shall be substituted;