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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 64(b) in Arunachal Pradesh Municipal Election Rules, 2011

(b)if after the counting of votes tie is found to exist between any two candidates, and the addition of one vote entitles any of those candidates to be declared elected that shall forthwith be decided between those candidates by lot, and the candidate on whom the lot falls shall be considered to have received an additional vote and shall be declared to be duly elected.