Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(7) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (7)If roads are carried by two or more fork lift trucks working in unison, none of the trucks shall be loaded beyond three-quarters of its safe working load.
