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[Cites 0, Cited by 0] [Section 608] [Entire Act]

State of West Bengal - Subsection

Section 608(2) in The Calcutta Municipal Corporation Act, 1980

(2)Copies of all such rules and regulations shall be kept at the office of the Corporation and shall be sold to the public at such price as the Mayor-in-Council may determine either singly or collectively at the option of the purchaser.