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State of Tripura - Section

Section 89 in Tripura Panchayats Act, 1993

89. Report on the work of Panchayat Samiti.

- The Panchayat Samiti shall prepare in the prescribed manner a report on the work done during the previous year and the work proposed to be done during the following year and submit it to the prescribed authority and to the Zilla Parishad concerned within the prescribed time.