Allahabad High Court
Chhavi Nath Kachhi vs State Of U.P. on 28 January, 2010
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34513 of 2008 Petitioner :- Chhavi Nath Kachhi Respondent :- State Of U.P. Petitioner Counsel :- Abhay Raj Singh,Sameer Jain Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On request made on behalf of the counsel for the applicant. List after two weeks', in the list of old cases. Order Date :- 28.1.2010 Manoj