Rajasthan High Court - Jaipur
Man Mohan Kumbhaj vs Union Of India And Anr on 8 January, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 3674/2018
Man Mohan Kumbhaj
----Petitioner
Versus
Union Of India And Anr
----Respondent
For Petitioner(s) : Mrs. Ajita Singhi on behalf of
Mr. Ravi Bhojak
For Respondent(s) : Mr. Shailash Prakash Sharma
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
08/01/2019
List in the 2nd week of February as prayed by the counsel for
the petitioner.
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