Section 28(1)(a) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(a)for willful disobedience of any order issued by the Board or the Government under the provisions of this Act; or

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