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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Gujarat - Subsection

Section 111(2)(d) in The Gujarat Panchayats Act, 1993

(d)the sale proceeds of all dust, dirt, dung, refuse, or carcasses of animals, except in so far as any person is entitled to the whole or a portion thereof;