Section 29(6)(b) in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994

[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

(b)in case of Janpad Panchayat to the Chief Executive Officer of the Zila Panchayat or Deputy Director, Panchayat and Social Welfare;

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