Section 14(3)(iii) in The M.P. Civil Services (Conduct) Rules, 1965

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(iii)[Rs. 100] [Substituted by Notification No. C-5-2-85-3-I, dated 25-4-86.] in the case of a Government servant holding any Class IV post.]

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