Section 415(15) in The City of Nagpur Corporation Act, 1948
(15)Drains. - (a) the maintenance and improvement of existing drains;(b)the construction of new drains;(c)the alteration and discontinuance of drains;(d)the flushing and cleaning of drains;(e)the drainage of any building or land;(f)the drainage of private streets;(g)the construction and position of closet accommodation, water-closets, privies, urinals and similar conveniences, public or private and bathing and washing places and the prevention of nuisances arising therefrom;(h)the construction and maintenance of a sufficient number of some or all of the aforesaid conveniences in all buildings;(i)similar provisions for the use of the public;(j)the payment of the dost of agency under the authority conferred by this Act;
