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State of Rajasthan - Section

Section 25 in The Rajasthan Boilers Rules, 1954

25. Procedure at inspections : Internal inspection.

- Detailed instructions for the inspection of boilers are contained in Chapter IX of the regulations. The following general procedure at inspection should be observed.-At a thorough inspection of a boiler the Inspector should, where the size and construction of the boiler permit, go inside it and make a thorough inspection of all its internal parts. But before doing so he should satisfy himself that proper provision has been made for disconnection from any other boiler under steam.Should he find that proper provision for disconnection has not been made or that the boiler has not been properly cleaned or that it is unreasonably hot he should decline to proceed with the inspection and should report the facts to the Chief Inspector for order under Section 14 (2) of the Act.When a boiler is of such a size or its construction is such that the inspector cannot go inside it there must be sufficient sight holes or hand holes provided to enable him to see the principal internal parts. If any important part of a boiler is so constructed that the inspector cannot examine it he should report the fact to the Chief Inspector for orders.