Punjab-Haryana High Court
M/S Gurdit Singh Jaswant Singh vs Hari Mohan Aggarwal on 9 May, 2014
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CR No. 3253 of 2014
Date of Decision : May 9th, 2014
M/s Gurdit Singh Jaswant Singh
.... Petitioner
Versus
Hari Mohan Aggarwal
.... Respondent
CORAM : HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN PARSOON Present Mr. S.K.S.Bedi, Advocate, for the petitioner.
Dr. BHARAT BHUSHAN PARSOON, J. [Oral] Learned counsel for the petitioner requests for withdrawal of this petition with liberty to take all the pleas, as taken in this petition, before the appropriate forum.
Dismissed as withdrawn with liberty as prayed for.
(Dr. BHARAT BHUSHAN PARSOON) JUDGE th May 9 , 2014 som Prakash Som 2014.05.09 15:24 I attest to the accuracy and integrity of this document