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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(1)(iii) in Assam Panchayat Act, 1994

(iii)Social welfare committee to perform functions in respect of education, public health, public works and other functions of the Gaon Panchayat.