Section 103(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999
(1)An election is to be held of members to the Rajasthan [Waqf] [Substituted by Notification No. G.S.R. 123, dated 7.12.2015 (w.e.f. 16.1.1999).] Board from..................(Name(s) of electoral college(s));
