Delhi High Court - Orders
Ramanlal Kishandas Kothari And Anr vs Aska Equipments Pvt.Ltd. And Ors on 9 October, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 468/2023 & I.A. 19810/2023
RAMANLAL KISHANDAS KOTHARI AND ANR
..... Plaintiffs
Through: Ms. Neha Rastogi, Adv.
versus
ASKA EQUIPMENTS PVT.LTD. AND ORS. ..... Defendants
Through: Ms. Sneha Jain, Mr. Priyam
Lizmary Cherian and Mr. Ayush Saxena,
Advs. for D-1
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 09.10.2023 I.A. 19810/2023 [Section 151 of the CPC]
1. Issue notice. Notice is accepted on behalf of the plaintiff/non- applicant by Ms. Neha Rastogi.
2. Reply, if any, be filed within a week with advance copy to learned Counsel for the plaintiff who may file rejoinder, if any, before the next date of hearing.
3. Re-notify on the date already fixed, i.e. on 18 October 2023.
C.HARI SHANKAR, J OCTOBER 9, 2023 ar This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:23:41