Madhya Pradesh High Court
Ganeshram Pal vs The State Of Madhya Pradesh on 9 January, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-684-2018 (GANESHRAM PAL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-01-2018 Parties through their counsel. As prayed by counsel for the applicant, list in the next week.
(I. P. GUPTA) JUDGE