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Madhya Pradesh High Court

Ganeshram Pal vs The State Of Madhya Pradesh on 9 January, 2018

THE HIGH COURT OF MADHYA PRADESH MCRC-684-2018 (GANESHRAM PAL Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-01-2018 Parties through their counsel. As prayed by counsel for the applicant, list in the next week.

(I. P. GUPTA) JUDGE