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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(18) in The Aircraft (Carriage Of Dangerous Goods) Rules, 2003

(18)[ "Technical Instructions" means the Instructions for the Safe Transport of Dangerous Goods by Air, approved and issued periodically in accordance with the procedure established by the International Civil Aviation Organisation Council;] [Substituted by Notification No. G.S.R. 296(E), dated 16.4.2015 (w.e.f. 7.3.2003)]