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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(2) in Himachal Pradesh Co-Operative Societies Act, 1968

(2)Notwithstanding anything contained in the Code of Criminal Procedure 1898 [5 of 1898] [Now the Code of Criminal Procedure, 1973.], every offence under this Act shall for the purposes of the said Code be deemed to be non-cognizable.