Bombay High Court
D.N.Nagar Deep Chsl vs Shree Shubh Enterprises And 3 Ors on 7 March, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1139 OF 2015
In
SUITS 98 OF 2013
D.n.nagar Deep Chsl ....Petitioner
V/S
Shree Shubh Enterprises And 3 Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 620 OF 2014 In SUITS 98 OF 2013 D.n. Nagar Deep Co-operative Housing Soc. Ltd. ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1447 OF 2015 In SUITS 98 OF 2013 D.n.nagar Deep Chsl ....Petitioner V/S Shree Shubh Enterprises And 3 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1296 OF 2015 In NOTICE OF MOTION (SUITS) 223 OF 2013 D.n.nagar Deep Co-operative ....Petitioner Page 1/2 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:12:25 ::: V/S Shree Shubh Enterprises And 3 Ors ....Respondent Ms. Padmashree K. for Applicant in CHs 1139/2015. Mr. Ganesh Ambetkar i/b Thakore Jariwala And Associates for the Def. No.5 CORAM : B.P. COLABAWALLA, J DATE : 7th March, 2019 P.C. :
At the request of Advocate for the Applicant adjourned to 08/03/2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 07/03/2019 ::: Downloaded on - 14/03/2019 07:12:25 :::