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State of Jammu-Kashmir - Section

Section 26 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

26. Power to write-off recoverable fee etc.

- A market committee may write-off any fee or other amount whatsoever due to it, whether under a contract or otherwise or any amount payable in connection therewith if in its opinion such fee or amount is irrecoverable.