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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1) in The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Act, 1983

(1)The Jammu and Kashmir Public Men and Public Servants Declaration of Assets and other Provisions Ordinance, 1983 (1 of 1983) is hereby repealed.