Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10UB(2)] [Section 10UB] [Entire Act] Union of India - Subsection Section 10UB(2)(v) in Income Tax Rules, 1962 (v)the list of documents and evidence relied upon in respect of (iii) and (iv) above.