Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 468 in Orissa Municipal Rules, 1953 468. [Gratuity under these rules shall be paid to all Municipal employee except the employees included in local fund service w.e.f. 31st August 1976.] [Substituted vide O.G. Extraordinary No. 1332/16.10.1990-Notification S.R.O.No.961/90/15.10.1990.]
