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Union of India - Section

Section 37 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

37. Amendment of section 68-O.- In section 68-O of the principal Act, in sub- section 1, for the words" Any person aggrieved by an order of the competent authority", the words, brackets, figures and letter" Any officer referred to in sub- section(1) of section 68E or any person aggrieved by an order of the competent authority" shall be substituted.