Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 285] [Entire Act] State of West Bengal - Subsection Section 285(2) in West Bengal Municipal Act, 1993 (2)All the provisions of this Chapter shall apply mutatis mutandis to the commercial ventures undertaken by the Board of Councilors under this section.[CHAPTER XVIIIA] Fire prevention and fire safety
