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Himachal Pradesh High Court

Deepak Verma vs . Bansi Ram & Anr. on 1 April, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Deepak Verma vs. Bansi Ram & anr.

Cr. R. No. 77 of 2022 .

01.04.2022 Present: Mr. Rishi Tandon, Advocate, for the petitioner.

Ms. Parul Negi, Advocate, for respondent No. 1.

Mr. Shiv Pal Manhans, Additional Advocate General with Mr. Yudhbir Singh Thakur, Deputy Advocate General, for the respondent No. 2.

Learned counsel for the petitioner submits that the order dated 23.2.2022 has been complied with. Learned counsel for respondent No. 1 seeks time to obtain instructions in the matter.

List on 27 th April, 2022 before appropriate Bench.




                                                    Jyotsna Rewal Dua




            April 01, 2022                                Judge
                (vs)






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