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Supreme Court - Daily Orders

Delhi Administration . vs M/S Auto Grit(Petrol Pump) . on 19 April, 2022

Bench: Hemant Gupta, V. Ramasubramanian

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     ITEM NO.109                                 COURT NO.11                         SECTION XIV-A

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal      No(s).       542/2016

     DELHI ADMINISTRATION . & ORS.                                               Appellant(s)

                                                       VERSUS

     M/S AUTO GRIT(PETROL PUMP) . & ORS.                                         Respondent(s)

WITH Diary No(s). 28634/2018 (XIV) (IA No. 108818/2018 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 19-04-2022 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN Counsel for the parties Mr. Sanjay Jain, ASG Mr. Ashok Kumar Panda, Sr. Adv. Ms. Sunita Sharma, Adv. Mr. Anukalp Jain, Adv.

Mr. Balendu Shekhar, Adv. Mr. Raj Bahadur Yadav, Adv. Mr. Amrish Kumar Sharma, AOR Mr. Praveen Swarup, AOR Ms. Payal Swarup, Adv.

Mr. Lokendra Kumar, Adv. Mr. Rahul Tomar, Adv.

Mr. Ashwani Kumar, AOR Ms. Sujeeta Srivastava, AOR Mr. Gagan Gupta, AOR Ms. Prachi Bajpai, AOR Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by Jayant Kumar Arora Date: 2022.04.21 16:47:41 IST Reason: O R D E R Diary No(s). 28634 of 2018 is detagged.

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List on 09.05.2022.

(JAYANT KUMAR ARORA) (DIPTI KHURANA) COURT MASTER COURT MASTER