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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Punjab - Subsection

Section 15B(2) in The Punjab Co-operative Societies Act, 1961

(2)The provisions of this section shall apply only to a Primary Land Mortgage Bank and to a co-operative society having one of its objects advancing of loans for the purpose of raising of crops or seasonal agricultural operations.]