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State of Maharashtra - Section

Section 7 in The Maharashtra Animal and Fishery Sciences University Act, 1998

7. Duties of University to help Animal Husbandry, Dairying and Fish Development Programmes of Government.

- It shall be the duty of the University to carry out or undertake as the Pro-Chancellor under intimation to the Chancellor may, from time to time, direct within such period as may be specified in the direction, production of such breeds of animals and foundation stock of animals at its research forms as have been provided in the Livestock Breeding Policy and the Fisheries Breeding Policy of the State, to carry out survey for estimating cost of production of such breeds and the productivity therefrom, and such other schemes and activities such as' the fodder development schemes and the fresh water prawn seeds and other variety of fish seed, their productivity cost to help and support the Animal Husbandry, Dairy and Fisheries Programme of Government.