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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(3)(b) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(b)If the person specified in item (1) is a minor, lunatic, idiot or is subject to a like disability, is the person specified in item (2)
(i)his guardian;
(ii)his manager; or
(iii)the person in charge of such person or of the property of such person ?