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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Bombay Presidency - Subsection

Section 10(1)(a) in The Bombay Smoke-Nuisances Act, 1912

(a)enter and inspect, during working hours any building or place which contains furnace [flue or chimney] [The words 'flue or chimney' were inserted by Bombay 10 of 1929, section 4.], and inspect such furnace, [flue or chimney] [The words 'flue or chimney' were inserted by Bombay 10 of 1929, Section 4.];