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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2)(iii) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(iii)[ to enforce such standards, as may be prescribed, - [Substiuted by Jammu and Kashmir Act No. 45 of 2018, dated 13.12.2018.]