Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(2)(b) in Tamil Nadu Forest Act, 1882 (b)the exercise of any right continued under section 12 or created by grant or contract in the manner described in section 18: