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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(2) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(2)The office-copy of the statement so published shall be kept in a packet on the day it is published under Sub-rule (1) and the packet sealed with the seal of the Election Officer and of such candidate, or agent as may be present at that time and desire to affix his seals.