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Punjab-Haryana High Court

Girdhar vs State Of Haryana And Another on 22 August, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH



             RFA No.193 of 1991
             Date of Decision August,22,2008


Girdhar

                                                        Appellant
                    Versus


State of Haryana and another



                                                        Respondents


CORAM:       HON'BLE MR.JUSTICE RAKESH KUMAR JAIN



Present:     Mr. R.S.Sihota,Sr.Advocate,with
             Mr.Ashok.K.Sharma, Advocate, for the appellants

             Mr.H.S.Hooda,A.G.Haryana, with
             Mr.Rajiv Kawatra, Sr.DAG, Haryana.


RAKESH KUMAR JAIN, J.

For orders, see R.F.A.No. 2710 of 1990 of even date.





August 22,2008                                   (RAKESH KUMAR JAIN)
RR                                                       JUDGE