Punjab-Haryana High Court
Girdhar vs State Of Haryana And Another on 22 August, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.193 of 1991
Date of Decision August,22,2008
Girdhar
Appellant
Versus
State of Haryana and another
Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr. R.S.Sihota,Sr.Advocate,with
Mr.Ashok.K.Sharma, Advocate, for the appellants
Mr.H.S.Hooda,A.G.Haryana, with
Mr.Rajiv Kawatra, Sr.DAG, Haryana.
RAKESH KUMAR JAIN, J.
For orders, see R.F.A.No. 2710 of 1990 of even date.
August 22,2008 (RAKESH KUMAR JAIN) RR JUDGE