Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Andaman and Nicobar Islands - Subsection Section 73(4) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (4)Any vacancy in the Appellate Tribunal shall be filled up by the Government as soon as practicable.
