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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Schools (Regulation of Fee) Act, 2016

(1)The Government shall, by notification in the Official Gazette, constitute a Divisional Fee Regulatory Committee for each Revenue Division, which shall consist of the following members, namely: -
(a) Divisional Commissioner, - Chairperson;
(b) Deputy Director, Secondary Education - Member;
(c) Nominee of Director Sanskrit Education - Member;
(d) Treasury Officer of District Treasurysituated at Revenue Division Headquarter - Member;
(e) Deputy Director, Elementary Education - Ex-officio Member-Secretary;
(f) two representatives of private schoolsnominated by Divisional Commissioner - Member;
(g) two representatives of parents nominated byDivisional Commissioner - Member;