Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 496(1)] [Section 496] [Entire Act] Union of India - Subsection Section 496(1)(i) in Indian Telegraph Rules, 1951 (i)special rates of charges may be fixed by the telegraph authority taking into account the cost of construction and other relevant factors, and