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State of Rajasthan - Section

Section 62 in The Rajasthan Distilleries Rules, 1977

62. Safes to be fitted to stills.

- There shall be placed between every still and the receiver or receivers into which it discharges, a glass 'safe' furnished with a hydrometer capable of showing the strength of liquor down to the zero of water. There may be separate safes between each still and its receiver or receivers, or a central safes which controls the worm ends between a number of stills and their receivers.