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Kerala High Court

Unni D vs Noushad K M on 21 November, 2025

IN THE RIGH COURT OF KERALA AT BRNARULAM

PRESENT

THE HONOURABLE NR. JUSTICE FNM. MANO?

FRIDAY, THE O25? DAY OF ROVEMBER S025 / 30TH KARTHIEA, 12847

MACA NO. TOT oF g0g4

AGAINST THE AWARD DATED 04.08.2023 TIN OPMY NO.710 OF 2019 OF

MOTOR ACCIDENT CLAIMS TRIBUNAL, BALA

APPRLLANT (8) (PETITIONER -

UNNT 2

AGED 31 YEARS

S/O. DAYANANDAN ©, JAYESH BHAVAN,
CHEMANARARY, ARBARAPADOM B.O.,

VARBARREMURI, KOTTAYAM RISTRICT, PIN ~ 686243

BY ARVS.

SRI. TP MADRU

SMT .C.R. SARADAMANT
SHERI .RENGISS S. MENON
SNT.VRINDA 7.8.

SNY ATSWNARYA JAYAPAL
SHRI. JIBY ANTONY

RESPONDENT (S} /RESPONDENTS :

a fas ROUSHAD RM S/O MYTHREN, KANIIRARKATTURUDIYIL HOUSE, PRSHARRAPPILLY P.O, MOOVATYPULHA, ERNARULAM DISTRICT, BIN ~ S88873 SyER $/O IBRAHIM, PANDYARPILLIL HOUSE, PREZNARKARPILLIL F.O, MOOVATTUPUEHA, ERNARULAM DISTRICT, BIN - S8887R ORTENTAL INSURANCE CONPANT REP. BY ITS MANAGER, CHEERAMATTATHIR BUTLOING, PQNKUNNAN P.O, KOTTAYAM DISTRICT, PIN ~ 688506 SY ADV SNT.R.S. SANTAT band THIS NOTOR ACCIDENT CRAIMNS APPEAL HAVING BEEN FINALLY REARDG ON 31.12.2025, THE COURT ON TRE SAME DAY DELIVERED TRE FOLLOWING :

Lad Dated this the 21° day of Navember, 2028 The learned counsel appearing for the appellant and respondents submit that the sublect matter in dispute between the parties has been settled out of court and the appellant and the respondents have filled a joint statement dated 17.10.2025 enumerating the terms of settlement between the parties, which Is countersigned by the respective counsel, In the ght of the joint settlement agreement filed by the parties, this appeal is disposed of The joint settlement agreernent shall form a part of the judgment. Sd f-
P.M.MANGI JUDGE ee us oe floor. anes SB, igh Core: Bulle: #8 . Emakuiem, Roche 31ers OAR 25022 38) Peeeeaan a ae Reg | No rn (0) 6 3: hy : patea. ltl af "From .
"The Nodal Officer, | : High Court. Mediation Centre:
oe 'The Reg! stra ar gudi cial} =: High Court of ker ale, Emakulam.
Sub 5 Mediation of. case refered by the Hon ble High Court of -
Se alt ae the 'Hon' 'ble H igh Court of F Kerala. .
ONO AREO OCHO IO.
oy am to forwer rad herewith Report oF the Mediator. in the mat cer fang with, the enclosur res for infor mation La pec action. :
Nodal officer. oe
-Enel:-
Cot "he High Court « Oy. kerala MACA Ne. VOY of 2024 Uiertal Insurance Coommarny Lid : Respondents Dated this the Gib day af November, 2025.
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