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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(2) in The M.P. Factories Rules, 1962

(2)The accounts pertaining to the canteen shall be audited, once every twelve months, by registered accountants and auditors. The balance-sheet prepared by the said auditor shall be submitted to the canteen managing committee not later than two months after the closing of the audited accounts :[Provided that the accounts pertaining to the canteens in a Government's Factory, having its own accounts department, may be audited in such department :Provided further that where the canteen is managed by workers, co-operative under the Madhya Pradesh Co-operative Societies Act, 1960, the accounts pertaining to such canteens may be audited in accordance with the provisions of that Act.] [Inserted by Notification No. 3688-4113-XVI, dated 1-6-1968.]