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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(4) in Himachal Pradesh Societies Registration Act, 2006

(4)The management of every Society shall vest in a Governing body elected under sub-section (1), which shall exercise such powers and perform such functions as may be conferred or imposed by this Act, the rules or the bye-laws.