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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(b) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020

(b)"Director General of Police" means the person appointed as such by the State Government as the head of the Uttar Pradesh Police Force;