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Delhi High Court - Orders

Kuttamparampath Sudha And Anr vs Managing Committee Sri Sathya Sai Vidya ... on 9 December, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~45 to 48 & 59 to 67
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          45
                          +     W.P.(C) 928/2019
                                  KUTTAMPARAMPATH SUDHA
                                  AND ANR.                        ..... Petitioners
                                             Through: Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR AND ANR.                       ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          46
                          +       W.P.(C) 929/2019
                                  RAJEEV KUMAR DHINGRA             ..... Petitioner
                                              Through: Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR AND ANR.                       ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          47
                          +       W.P.(C) 932/2019
                                  POONAM SHARMA                                ..... Petitioner
                                              Through:             Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR AND ANR.                      ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
Signature Not Verified
Digitally Signed
                          W.P.(C) 928/2019 & connected matters                        Page 1 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
                                                           Mr. Yeeshu Jain, Additional Standing
                                                          Counsel with Ms. Jyoti Tyagi, Advocate for
                                                          R-2/DOE.
                          48
                          +       W.P.(C) 956/2019
                                  BIBHA JOSHI SHARMA                             ..... Petitioner
                                                Through:             Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR AND ANR.                       ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          59
                          +       W.P.(C) 2353/2022
                                  MEENU SACHDEV                                  ..... Petitioner
                                              Through:               Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR AND ANR.                       ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          60
                          +       W.P.(C) 2362/2022
                                  RAJEEV KUMAR DHINGRA             ..... Petitioner
                                              Through: Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                        ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
Signature Not Verified
Digitally Signed
                          W.P.(C) 928/2019 & connected matters                           Page 2 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
                                                           Mr. V. Balaji and Mr.       Nizamuddin,
                                                          Advocates for R-2/DOE.
                          61
                          +       W.P.(C) 2363/2022
                                  KUTTAMPARAMPATH SUDHA NAIR ..... Petitioner
                                             Through: Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                         ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          62
                          +       W.P.(C) 2387/2022
                                  RITA DIWAN                                     ..... Petitioner
                                                          Through:   Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                        ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. V. Balaji and Mr. Nizamuddin,
                                               Advocates for R-2/DOE.
                          63
                          +       W.P.(C) 2396/2022
                                  SEEMA ARORA                                    ..... Petitioner
                                                          Through:   Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                        ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Ms. Latika Choudhary, Advocate for
                                               R-2/DOE.
Signature Not Verified
Digitally Signed
                          W.P.(C) 928/2019 & connected matters                          Page 3 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
                           64
                          +       W.P.(C) 2397/2022
                                  JAYATI MOZUMDAR                              ..... Petitioner
                                              Through:             Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                          ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Zoheb Hossain, Additional Standing
                                               Counsel with Mr. Vivek Gurnani and Ms.
                                               Sejal Aneja, Advocates for R-2/DOE.
                          65
                          +       W.P.(C) 2424/2022
                                  VARUNA SHARMA                                ..... Petitioner
                                              Through:             Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                         ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. Yeeshu Jain, Additional Standing
                                               Counsel with Ms. Jyoti Tyagi, Advocate for
                                               R-2/DOE.
                          66
                          +       W.P.(C) 2427/2022
                                  BIBHA JOSHI SHARMA                           ..... Petitioner
                                                Through:           Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                        ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Ms. Latika Choudhary, Advocate for
                                               R-2/DOE.

Signature Not Verified
Digitally Signed
                          W.P.(C) 928/2019 & connected matters                        Page 4 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
                           67
                          +       W.P.(C) 2428/2022
                                  POONAM SHARMA                                    ..... Petitioner
                                              Through:                 Ms. Indrani Ghosh, Advocate.

                                                          versus

                                  MANAGING COMMITTEE SRI SATHYA SAI VIDYA
                                  VIHAR & ANR.                        ..... Respondents
                                               Through: Mr. Anurag Lakhoita and
                                               Mr. Udit Dwivedi, Advocates for R-1.
                                               Mr. V. Balaji and Mr. Nizamuddin,
                                               Advocates for R-2/DOE.
                                  CORAM:
                                  HON'BLE MS. JUSTICE JYOTI SINGH
                                                          ORDER

% 09.12.2022 C.M. APPL. 33306/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 928/2019 C.M. APPL. 33672/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 929/2019 C.M. APPL. 33607/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 932/2019 C.M. APPL. 33308/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 956/2019 W.P.(C) 2353/2022, W.P.(C) 2362/2022, W.P.(C) 2363/2022, W.P.(C) 2387/2022, W.P.(C) 2396/2022, W.P.(C) 2397/2022, W.P.(C) 2424/2022, W.P.(C) 2427/2022 and W.P.(C) 2428/2022 Learned counsel appearing on behalf of Respondent No. 1 seeks an adjournment on the ground that he is unwell and may not be able to argue the matters today.

At request, list on 14.12.2022.

JYOTI SINGH, J DECEMBER 09, 2022/shivam Signature Not Verified Digitally Signed W.P.(C) 928/2019 & connected matters Page 5 of 5 By:KAMAL KUMAR Signing Date:15.12.2022 20:32:13