Delhi High Court - Orders
Kuttamparampath Sudha And Anr vs Managing Committee Sri Sathya Sai Vidya ... on 9 December, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~45 to 48 & 59 to 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
45
+ W.P.(C) 928/2019
KUTTAMPARAMPATH SUDHA
AND ANR. ..... Petitioners
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR AND ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
46
+ W.P.(C) 929/2019
RAJEEV KUMAR DHINGRA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR AND ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
47
+ W.P.(C) 932/2019
POONAM SHARMA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR AND ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Signature Not Verified
Digitally Signed
W.P.(C) 928/2019 & connected matters Page 1 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
48
+ W.P.(C) 956/2019
BIBHA JOSHI SHARMA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR AND ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
59
+ W.P.(C) 2353/2022
MEENU SACHDEV ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR AND ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
60
+ W.P.(C) 2362/2022
RAJEEV KUMAR DHINGRA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Signature Not Verified
Digitally Signed
W.P.(C) 928/2019 & connected matters Page 2 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
Mr. V. Balaji and Mr. Nizamuddin,
Advocates for R-2/DOE.
61
+ W.P.(C) 2363/2022
KUTTAMPARAMPATH SUDHA NAIR ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
62
+ W.P.(C) 2387/2022
RITA DIWAN ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. V. Balaji and Mr. Nizamuddin,
Advocates for R-2/DOE.
63
+ W.P.(C) 2396/2022
SEEMA ARORA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Ms. Latika Choudhary, Advocate for
R-2/DOE.
Signature Not Verified
Digitally Signed
W.P.(C) 928/2019 & connected matters Page 3 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
64
+ W.P.(C) 2397/2022
JAYATI MOZUMDAR ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Zoheb Hossain, Additional Standing
Counsel with Mr. Vivek Gurnani and Ms.
Sejal Aneja, Advocates for R-2/DOE.
65
+ W.P.(C) 2424/2022
VARUNA SHARMA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. Yeeshu Jain, Additional Standing
Counsel with Ms. Jyoti Tyagi, Advocate for
R-2/DOE.
66
+ W.P.(C) 2427/2022
BIBHA JOSHI SHARMA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Ms. Latika Choudhary, Advocate for
R-2/DOE.
Signature Not Verified
Digitally Signed
W.P.(C) 928/2019 & connected matters Page 4 of 5
By:KAMAL KUMAR
Signing Date:15.12.2022
20:32:13
67
+ W.P.(C) 2428/2022
POONAM SHARMA ..... Petitioner
Through: Ms. Indrani Ghosh, Advocate.
versus
MANAGING COMMITTEE SRI SATHYA SAI VIDYA
VIHAR & ANR. ..... Respondents
Through: Mr. Anurag Lakhoita and
Mr. Udit Dwivedi, Advocates for R-1.
Mr. V. Balaji and Mr. Nizamuddin,
Advocates for R-2/DOE.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.12.2022 C.M. APPL. 33306/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 928/2019 C.M. APPL. 33672/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 929/2019 C.M. APPL. 33607/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 932/2019 C.M. APPL. 33308/2022 (for clarification of judgment dated 06.05.2021, by Petitioners) in W.P.(C) 956/2019 W.P.(C) 2353/2022, W.P.(C) 2362/2022, W.P.(C) 2363/2022, W.P.(C) 2387/2022, W.P.(C) 2396/2022, W.P.(C) 2397/2022, W.P.(C) 2424/2022, W.P.(C) 2427/2022 and W.P.(C) 2428/2022 Learned counsel appearing on behalf of Respondent No. 1 seeks an adjournment on the ground that he is unwell and may not be able to argue the matters today.
At request, list on 14.12.2022.
JYOTI SINGH, J DECEMBER 09, 2022/shivam Signature Not Verified Digitally Signed W.P.(C) 928/2019 & connected matters Page 5 of 5 By:KAMAL KUMAR Signing Date:15.12.2022 20:32:13