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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(3) in Telangana Co-operative Spinning Mills (Regulation) Act, 1983

(3)All references made in this Act to any item in the Schedule shall be construed as relating to the item in the Schedule as for the time being amended in exercise of the powers conferred by this section.]