Calcutta High Court (Appellete Side)
Rabindra Nath Mondal (Ii) vs Airports Authority Of India And Others on 24 September, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
24.9.13
W. P. 14735 (W) of 2010
Rabindra Nath Mondal (II)
-vs-
Airports Authority of India and others
Mr. Sourendra Nath Sanyal ... For the Petitioner
Ms. Aparajita Shyam ... For the Respondents
List this application along with W. P. 14687 (W) of 2010 (Keshab Chandra Das -vs- Airports Authority of India & Ors.) on 7th November, 2013.
(I. P. Mukerji, J.)