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Calcutta High Court (Appellete Side)

Rabindra Nath Mondal (Ii) vs Airports Authority Of India And Others on 24 September, 2013

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                          1




24.9.13

                        W. P. 14735 (W) of 2010


          Rabindra Nath Mondal (II)
                    -vs-
          Airports Authority of India and others


          Mr. Sourendra Nath Sanyal            ... For the Petitioner

          Ms. Aparajita Shyam                 ... For the Respondents

List this application along with W. P. 14687 (W) of 2010 (Keshab Chandra Das -vs- Airports Authority of India & Ors.) on 7th November, 2013.

(I. P. Mukerji, J.)