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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(28) in Gujarat Sales Tax (Second Amendment) Act, 1976

(28)after entry 79, the following entry shall be inserted, namely:-
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"79-A. Typewriting machines and spare parts and accessories thereof. Twelve paise in the rupee. Twelve paise in the rupee.";